Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] Union of India - Subsection Section 72(4) in The Mineral Conservation and Development Rules, 2017 (4)The geological reports under this Chapter shall be prepared by or under the direction of, and signed by a geologist under whose supervision exploration was carried out.
