Supreme Court - Daily Orders
Rejanish K.V vs K. Deepa on 24 September, 2025
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.501 COURT NO.1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3947/2020
REJANISH K.V Appellant(s)
VERSUS
K. DEEPA & ORS. Respondent(s)
(IA No. 82306/2024 - INTERVENTION APPLICATION, IA No. 94827/2021 -
INTERVENTION APPLICATION, IA No. 154702/2022 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 76147/2021 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.
126111/2020 - PERMISSION TO FILE LENGTHY LIST OF DATES, IA No.
126110/2020 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS
IA No. 101031/2021 – REJOINDER, IA No. 126108/2020 - STAY
APPLICATION)
WITH
W.P.(C) No. 759/2017 (X)
(IA No. 80893/2017 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
55346/2020 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 96400/2020 -
EARLY HEARING APPLICATION, IA No. 62897/2019 –
INTERVENTION/IMPLEADMENT, IA No. 16575/2021 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 46155/2020 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.
270468/2024 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)
W.P.(C) No. 1278/2019 (X)
(IA No. 133305/2021 - APPLICATION FOR PERMISSION, IA No.
159301/2019 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 159302/2019 -
EX-PARTE STAY, IA No. 17607/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
R.P.(C) No. 381/2021 in W.P.(C) No. 396/2018 (X)
(IA No. 142106/2025 - INTERVENTION APPLICATION, IA No. 83516/2021 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
R.P.(C) No. 385/2021 in C.A. No. 1700/2020 (III-A)
(IA No. 131005/2024 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT AND IA No. 95281/2021 – INTERVENTION/IMPLEADMENT)
R.P.(C) No. 1027/2021 in W.P.(C) No. 405/2016 (X)
Signature Not Verified
(IA No. 101702/2020 - APPLICATION FOR EXEMPTION FROM FILING
Digitally signed by
DEEPAK SINGH
Date: 2025.09.24
ORIGINAL VAKALATNAMA/OTHER DOCUMENT AND IA No. 101700/2020 -
16:47:35 IST
Reason:
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
1
R.P.(C) No. 379/2021 in W.P.(C) No. 578/2018 (X)
(IA No. 107067/2020 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 33107/2021 - APPLICATION FOR PERMISSION, IA No.
107069/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,
IA No. 140966/2021 - INTERVENTION APPLICATION)
MA 179/2021 in W.P.(C) No. 405/2016 (X)
(IA No. 126701/2020 – CLARIFICATION/DIRECTION)
R.P.(C) No. 669/2021 in W.P.(C) No. 999/2019 (X)
R.P.(C) No. 380/2021 in W.P.(C) No. 222/2017 (X)
(IA No. 41296/2021 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 41297/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, MA 1050/2021 in C.A. No. 1698/2020
(XIV-A), FOR ADMISSION and IA No.60184/2021-EXEMPTION FROM FILING
O.T. and IA No.60182/2021-INTERVENTION/IMPLEADMENT and IA
No.60185/2021-MODIFICATION OF COURT ORDER and IA No.60181/2021-
APPLICATION FOR PERMISSION, IA No. 60181/2021 - APPLICATION FOR
PERMISSION, IA No. 60184/2021 - EXEMPTION FROM FILING O.T., IA No.
60182/2021 – INTERVENTION/IMPLEADMENT, IA No. 60185/2021 -
MODIFICATION OF COURT ORDER)
R.P.(C) No. 781/2021 in W.P.(C) No. 316/2017 (X)
(IA No. 70908/2021 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 94142/2024 – CLARIFICATION/DIRECTION, IA No.
70906/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 107880/2021 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
R.P.(C) No. 774/2021 in W.P.(C) No. 744/2019 (X)
(IA No. 72819/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
R.P.(C) No. 780/2021 in W.P.(C) No. 602/2016 (X)
(IA No. 75168/2021 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT)
R.P.(C) No. 853/2021 in W.P.(C) No. 1080/2019 (X)
(FOR ADMISSION)
R.P.(C) No. 621/2021 in C.A. No. 1698/2020 (XIV-A)
(IA No. 227380/2024 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
34807/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 34804/2022 -
INTERVENTION APPLICATION, IA No. 95875/2021 - INTERVENTION
APPLICATION AND IA No. 36260/2025 - INTERVENTION APPLICATION
R.P.(C) No. 868/2021 in W.P.(C) No. 414/2016 (X)
(IA No. 92054/2021 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT)
R.P.(C) No. 867/2021 in W.P.(C) No. 405/2016 (X)
(IA No. 97477/2021 - APPLICATION FOR LISTING REVIEW PETITION IN
2
OPEN COURT, IA No. 97478/2021 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 10317/2022 - INTERVENTION APPLICATION, IA
No. 86075/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
R.P.(C) No. 782/2021 in W.P.(C) No. 639/2018 (X)
(IA No. 85245/2021 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT)
W.P.(C) No. 857/2021 (X)
(IA No. 93213/2021 - EXEMPTION FROM FILING O.T. AND IA No.
93212/2021 - STAY APPLICATION)
R.P.(C) No. 989/2021 in T.P.(C) No. 272/2018 (XI)
(IA No. 106912/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
R.P.(C) No. 996/2021 in C.A. No. 1703/2020 (III-A)
(IA No. 106028/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
W.P.(C) No. 864/2021 (X)
(IA No. 93710/2021 - APPROPRIATE ORDERS/DIRECTIONS)
R.P.(C) No. 835/2021 in C.A. No. 1704/2020 (III-A)
(IA No.94945/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 94945/2021 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
R.P.(C) No. 836/2021 in C.A. No. 1706/2020 (III-A)
(IA No. 95050/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 18470/2021 (X)
(IA No. 96352/2021 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 96355/2021 - CONDONATION OF DELAY IN FILING
REVIEW PETITION, IA No. 96350/2021 - EXEMPTION FROM FILING C/C OF
THE IMPUGNED JUDGMENT)
R.P.(C) No. 1354/2021 in C.A. No. 1698/2020 (XIV-A)
(IA No. 43878/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
R.P.(C) No. 1042/2022 in W.P.(C) No. 999/2019 (X)
(IA No. 74132/2022 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT, IA No. 74134/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
C.A. No. 11390/2025 (III)
(IA No. 46607/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
W.P.(C) No. 827/2025 (X)
3
(IA No. 209996/2025 - GRANT OF INTERIM RELIEF, IA No. 209997/2025 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 24-09-2025 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE ARAVIND KUMAR
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
HON'BLE MR. JUSTICE K. VINOD CHANDRAN
For Appellant(s) :
Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Amol B. Karande, AOR
Mr. Ravindra Harpale, Adv.
Mr. L Narasimha Reddy, Sr. Adv.
Mr. Sagar V Kasar, Adv.
Mr. Pranam Prabhakar, Adv.
Mr. Mahesh B Karande, Adv.
Ms. Vangala Sailaja, Adv.
Ms. Drishti Narbar, Adv.
Ms. Trisha Chandran, Adv.
Mr. Shashank Singh, Adv.
Ms. Chittimala Chandrakala, Adv.
Mr. Narendar Rao Thaneer, Adv.
Mr. Bacchu Jagdish Kumar, Adv.
Mr. B Pallesh Lakshmi, Adv.
Mr. Tushar Srivastava, Adv.
Mr. Karan Lahiri, Adv.
Mr. Dhruv Gautam, AOR
Mr. Devashish Chauhan, Adv.
Ms. Madhura Mn, Adv.
Ms. Ansh Gulati, Adv.
Ms. Kanak Grover, Adv.
Mr. Daksh Aggarwal, Adv.
Mr. Divyesh Pratap Singh, AOR
Dr. Menaka Guruswamy, Sr. Adv.
Mr. Nishe Rajen Shonker, AOR
Mr. Abhilash M.r., Adv.
Ms. Rupali Samuel, Adv.
Mr. Lavkesh Bhambhani, Adv.
Ms. Shaswati Parhi, Adv.
Ms. Bhumika Yadav, Adv.
Ms. Kashish Jain, Adv.
Mr. Rashid N. Azam, AOR
Mr. Nirmal Singh Shekhawat, Adv.
4
Mr. Rinny Abraham, Adv.
Mr. Rahul Yadav, Adv.
Mr. Danish Saifi, Adv.
Mr. Arvind P. Datar, Sr. Adv.
Mr. Rahul Unnikrishnan, Adv.
Mr. Rohan J. Alva, Adv.
Ms. Tanvi Dubey, AOR
Ms. Charu Mathur, Adv.
Mr. Anant Sanghi, Adv.
Ms. Gayatri T., Adv.
Mr. Vansh Chauhan, Adv.
Mr. Aljo K. Joseph, AOR
Mr. Santhosh Kumar Kolkundra, Adv.
Mr. N Leela Vara Prasad, Adv.
Mr. Saket Jee, Adv.
Mr. Rajesh Kumar, Adv.
Mr. Rohit Kalra, Adv.
Mr. Siddharth Singh, Adv.
Mr. Niraj Gupta, AOR
Mr. Narendra Kumar, Adv.
Ms. Anshu Gupta, Adv.
Mr. Shubham Gupta, Adv.
Ms. Siddhi Gupta, Adv.
Mr. Kamal Kant Jha, Adv.
Mr. Rajiv Ranjan Dwivedi, AOR
Mrs. Subhadra Dwivedi, Adv.
Mr. Vishal, Adv.
Mrs. Kanchan Lata Jha, Adv.
Mr. Anand Sanjay M Nuli, Sr. Adv.
Ms. Akhila Wali, Adv.
Mr. Ashritsai P Torgal, Adv.
M/S. Nuli & Nuli, AOR
Mr. Dama Seshadri Naidu, Sr. Adv.
Mr. Amit Anand Tiwari, Sr. Adv.
Mr. Rahul Arya, Adv.
Mr. Vivek Singh, AOR
Ms. Mary Mitzy, Adv.
Mr. Abhishek Gupta, Adv.
Mr. Rahul Jayapala Reddy, Adv.
Mr. Mr. Pratap Shanker, Adv.
Mr. Abhinav Thakur, Adv.
Mr. Sagar Saxena, Adv.
Mr. Shubhankar Sharma, Adv.
Mr. Ananvay Anavardhan, Adv.
Mr. Pranjal Mishra, Adv.
Ms. Anukrati Awasthi, Adv.
5
Ms. Vatsala Chaturvedi, Adv.
Mr. P.mohit Rao, Adv.
Mr. Ayush Gupta, Adv.
Ms. Saumya Saraswat, Adv.
Ms. Anisha Mahajan, Adv.
Mr. Kumar Manish, Adv.
Mr. Kripa Shankar Prasad, Adv.
Mr. Chandra Bhushan Prasad, AOR
Mr. Harsh Jain, Adv.
Mr. Jayant Bhushan, Sr. Adv.
Mr. Ajay Kumar Singh, AOR
Mr. Yatharth Singh, Adv.
Mr. Vipin Kumar Mishra, Adv.
Mr. Amartya Bhusan, Adv.
Mr. Divesh Kumar, Adv.
Mr. Yogit Mehra, Adv.
Mr. Shailendra Pratap Singh, Adv.
Mr. Jainendra Kumar, Adv.
Ms. Shrishti Gautam, Adv.
Mr. Paramjit Singh Patwalia, Sr. Adv.
Ms. Vibha Datta Makhija, Sr. Adv.
Mr. Santosh Kumar, AOR
Mr. Praveen Gaur, Adv.
Ms. Richa Singh, Adv.
Mr. Rohini Narayanan, Adv.
Ms. Nehaol Venkateshwara, Adv.
Mr. Sanket, Adv.
Mr. Amith S J, Adv.
Ms. Natasha Dalmia, Adv.
Ms. Harshika Verma, Adv.
Mr. Shantanu Kumar, Adv.
Ms. Deveshi Chand, Adv.
Mr. Purushottam Sharma Tripathi, Adv.
Ms. Triyyambika Rao, Adv.
Ms. Hemlata Rawat, Adv.
Ms. Shambhavi Singh, Adv.
Mr. Abhishekh Tripathi, Adv.
Mr. Shravanth Paruchuri, Adv.
Mr. Dama Seshadri Naidu, Sr. Adv.
Mr. George Poonthottam, Sr. Adv.
Mr. K. M. Firoz, Adv.
Mr. K. M Firoz, Adv.
Mr. Ashish Jacob Mathew, Adv.
Mr. Navaneeth Krishnan A.l, Adv.
Ms. Silpa Sreekumar, Adv.
Ms. Anne Mathew, AOR
6
Mr. V. Giri, Sr. Adv.
Dr. Manish Singhvi, Sr. Adv.
Mr. Anil Kaushik, Sr. Adv.
Mr. D. K. Devesh, AOR
Ms. Barnali Basak, Adv.
Mr. Abhishek Mishra, Adv.
Mrs. Shashi Sharma, Adv.
Mr. Rahul Narang, Adv.
Ms. Shalini Haldar, Adv.
Mr. Shashank Kumar Saurav, Adv.
Mr. Mehul M. Gupta, Adv.
Mr. Mayank Gautam, Adv.
Mr. Rajat Rana, Adv.
Mr. Sanyam Maan, Adv.
Mr. Saurabh Ajay Gupta, Adv.
Mr. Md. Naushad Alam, AOR
Mr. Saurabh Kansal, Adv.
Mr. Raghav Vij, Adv.
Ms. Ritul Sharma, Adv.
Mr. Pankaj Kumar Mishra, AOR
Mr. Pankaj Kumar Mishra, Adv.
Ms. Archana Mishra, Adv.
Mr. Karanvir Singh Kehar, Adv.
Ms. Sunita Sharma, AOR
Mr. Hari Om Singh Rajaur, Adv.
Ms. Vandana, Adv.
Mr. Aditya Kumar, Adv.
Mr. Rajive Bhalla, Sr. Adv.
Mr. M. K. Ghosh, Adv.
Ms. Tina Garg, AOR
Mr. Yajur Bhalla, Adv.
Mr. Shubham Bhalla, Adv.
Ms. Gauri Bedi, Adv.
Mr. Divyansh Misra, Adv.
For Respondent(s) :
Mr. Chander Uday Singh, Sr. Adv.
Mr. EMS Anam, Adv.
Ms. Usha Nandini V., AOR
Mr. Biju P Raman, Adv.
Mr. John Thomas Arakal, Adv.
Ms. Bidya Mohanty, Adv.
Ms. Katyayani Suhrud, Adv.
Mr. Abhishek Kalaiyarasan, Adv.
Mr. Sunil Kumar Jain, AOR
Ms. Rashika Swarup, Adv.
Mr. Naman Jain, Adv.
7
Mr. Ankolekar Gurudatta, AOR
Mr. Mesala Venu Gopal, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. Amith J, Adv.
Mr. Rajbhushan, Adv.
Mr. Vijay Hansaria, Sr. Adv.
Mr. Malak Manish Bhatt, AOR
Mr. Gunnam Venkateswara Rao, Adv.
Ms. Kavya Jhawar, Adv.
Ms. Nandini Rai, Adv.
Mr. Aashay Shukla, Adv.
Mr. Yashvardhan, Adv.
Mr. Jagjit Singh Chhabra, AOR
Mr. Maninderjit Singh Bedi, Advocate General
Mr. Rajat Bhardwaj, A.A.G.
Ms. Baani Khanna, AOR
Mr. Robin Singh, Adv.
Mr. Kapil Balwani, Adv.
Ms. Usha Nandini V., AOR
Mr. Amit Gupta, AOR
Mr. Muskan Nagpal, Adv.
Mr. Kshitij Vaibhav, Adv.
Mr. Arun Singh, Adv.
Mr. Kanhaiya Singhal, AOR
Mr. Kanhaiya Singhal, Adv.
Mr. Prasanna, Adv.
Mrs. Vani Singhal, Adv.
Mr. Ajay Kumar, Adv.
Mr. Rishabh Bhardwaj, Adv.
Mr. Rahul Bhaskar, Adv.
Mr. Kanav Gupta, Adv.
Ms. Nivedita Tiwari, Adv.
Ms. Avantika Shankas, Adv.
Ms. Asmita Singh, AOR
Ms. Asmita Singh, Adv.
Ms. Ankita Makan, Adv.
Mr. Nidhesh Gupta, Sr. Adv.
Mr. Ashok Mathur, AOR
Ms. Japneet Kaur, Adv.
Ms. Vriti Gujral, Adv.
Mr. Bikram Dwivedi, Adv.
Mr. Jimut Mohopatra, Adv.
8
Mr. Ravindra Srivastava, Sr. Adv.
Mr. Arjun Garg, AOR
Ms. Sagun Srivastava, Adv.
Mr. Saaransh Shukla, Adv.
Mr. Boudhik Garg, Adv.
M/s Kavya Verma, Adv.
Ms. Muskan Bensla, Adv.
Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Nishant Sharma, Adv.
Mr. Ankur Savadikar, Adv.
Mr. Viraj M. Parakh, Adv.
Mr. Mayur Saavarkar, Adv.
Ms. Sindoora Vnl, AOR
Ms. Thithiksha Padmam, Adv.
Ms. Deepanwita Priyanka, AOR
Mr. Satyalipsu Ray, Adv.
Mr. V. N. Raghupathy, AOR
Mr. Jaideep Gupta, Sr. Adv.
Mr. C. K. Sasi, AOR
Mrs. Dr. Kk Geetha, Adv.
Ms. Meena K Poulose, Adv.
Ms. Racheeta Chawla, Adv.
Ms. Riddhi Bose, Adv.
Ms. Sampriti Baksi, Adv.
Mr. Sidharth Banerjee, Adv.
Mr. Azmat Hayat Amanullah, AOR
Ms. Rebecca Mishra, Adv.
Ms. Nitya Sharma, Adv.
Mr. Tejasvi Kumar Sharma, Adv.
Mr. Adarsh Upadhyay, AOR
Ms. Pallavi Kumari, Adv.
Mr. Amit Singh, Adv.
Mr. Shashank Pachauri, Adv.
Mr. Aman Panwar, A.A.G.
Mr. Sanchit Garga, AOR
Mr. Kunal Rana, Adv.
Mr. Shashwat Jaiswal, Adv.
Mr. Shekhar G Devasa, Sr. Adv.
Mr. Manish Tiwari, Adv.
Mrs. Thashmitha Muthanna, Adv.
Mr. Shashi Bhushan Nagar, Adv.
M/S. Devasa & Co., AOR
9
Mr. M. K. Ghosh, Adv.
Ms. Tina Garg, AOR
Mr. A. Hariprasad, Sr. Adv.
Mr. T. G. Narayanan Nair, AOR
Ms. Swathi H Prasad, Adv.
Ms. Samyuktha H Nair, Adv.
Mr. Ajaya Kumar K.r., Adv.
Mr. Pradeep Misra, AOR
Mr. Prashant Padmanabhan, AOR
Mr. John Mathew, AOR
Ms. Mallika Agarwal, Adv.
Mr. Triloki Nath Razdan, AOR
Mr. Y. Raja Gopala Rao, AOR
Mr. T. Singhdev, Adv.
Mr. Rajesh Mishra, Adv.
Mr. Tanishq Srivastava, Adv.
Mr. Bhanu Gulati, Adv.
Ms. Yamini Singh, Adv.
Mr. Prateek Bhatia, AOR
Mr. V. Giri, Sr. Adv.
Dr. Manish Singhvi, Sr. Adv.
Mr. Anil Kaushik, Sr. Adv.
Mr. D. K. Devesh, AOR
Ms. Barnali Basak, Adv.
Mr. Abhishek Mishra, Adv.
Mrs. Shashi Sharma, Adv.
Mr. Rahul Narang, Adv.
Ms. Shalini Haldar, Adv.
Mr. Shashank Kumar Saurav, Adv.
Mr. Mehul M. Gupta, Adv.
Mr. Mayank Gautam, Adv.
Mr. Rajat Rana, Adv.
Mr. Sanyam Maan, Adv.
Mr. Saurabh Ajay Gupta, Adv.
Mr. Vivek Sharma, AOR
Dr. Vijay Kumar Sharma, Adv.
Mr. S A Singh, Adv.
Mr. Abhijit Banerjee, AOR
Mr. Narender Hooda, Sr. Adv.
Mr. Prafulla, Adv.
Mr. Prashant Singh, Adv.
Mr. Shubham Saxena, Adv.
Mr. Pushkar Dwivedi, Adv.
10
Mr. Ashish Pandey, AOR
Mr. Rashid N. Azam, AOR
Mr. Nirmal Singh Shekhawat, Adv.
Mr. Rahul Yadav, Adv.
Mr. Rinny Abraham, Adv.
Mr. Danish Saifi, Adv.
Mr. Ravi Kumar, Adv.
Ms. Fatima Parveen, Adv.
Mr. Vivek Sharma, AOR
Dr. Vijay Kumar Sharma, Adv.
Mr. S A Singh, Adv.
Mr. Naresh Kumar, AOR
Mr. K R Anand, Adv.
Mr. Jasbir Singh Malik, Adv.
Ms. Prachi Sohi, Adv.
Ms. Pooja Devi, Adv.
Mr. Varun Punia, AOR
Mr. Pranaya Kumar Mohapatra, AOR
Mr. Ankit Swarup, AOR
Mr. V. Elanchezhiyan, AOR
Mr. Pramod Kumar Sharma, Adv.
Mr. Chand Qureshi, AOR
Mr. Ankur Mishra, Adv.
Mr. Santosh Yadav, Adv.
Mr. Lokesh Bhaimad, Adv.
Mr. Santanu Chatterjee, Adv.
Mr. Abhishek Jain, Adv.
Mr. Mohit Yadav, Adv.
Mrs. Arpana Soni, Adv.
Mr. Siddharth R Gupta, Adv.
Mr. Mrigank Prabhakar, AOR
Mr. Aman Agarwal, Adv.
Mr. Uddaish Palya, Adv.
Mr. Siddharth Sahu, Adv.
Ms. Astha Singh, Adv.
Mr. M.P. Parthiban, AOR
Mr. B.H. Marlapalle, Sr. Adv.
Mr. Ajit Pravin Wagh, AOR
Mr. Avinish Kumar Saurabh, Adv.
Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Deepak Goel, AOR
Mr. Kamal Kumar Pandey, Adv.
11
Mr. Jitendra Bharti, Adv.
Ms. Alka Goyal, Adv.
Mr. Virag Gupta, Adv.
Mr. Vishal Arun Mishra, AOR
Ms. Rupali Panwar, Adv.
Mr. Shubham Gupta, Adv.
Mr. Avinash Singh, Adv.
Mr. Mrinal Kumar Sharma, AOR
Mr. Ramesh Kumar Sahu, Adv.
Mr. Ravindra Srivastava, Sr. Adv.
Mr. Arjun Garg, AOR
Ms. Sagun Srivastava, Adv.
Mr. Saaransh Shukla, Adv.
Mr. Boudhik Garg, Adv.
M/s Kavya Verma, Adv.
Ms. Muskan Bensla, Adv.
Mr. Pawas Agarwal, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. Heard-in-part.
2. For further arguments, list these matters tomorrow, i.e. 25.09.2025.
(DEEPAK SINGH) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 12