Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 7 in The Punjabi University Act, 1961

7. Officers of the University.

- The following shall be the officers of the University, namely :-
(i)the Chancellor,
(ii)the Vice-Chancellor,
(iii)the Registrar,
(iv)the Deans of the Faculties, and
(v)such other persons in the service of the University as may be declared by the Statutes to be officers of the University.