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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3)(c) in The Ganjam and Boudh (Village Offices Abolition) Rules, 1970

(c)the use of water for carrying on agricultural operations on such lands, whether obtained from a river, tank, well or any other source of supply and the repair and maintenance of works for securing supply of water for the cultivation of such lands, whether or not such works are situated within the boundaries of such lands;