Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(4)(b) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(b)In the case of transfer of an employee within the same station which does not involve a change of residence from one station to another station the transfer should involve the change of office building at the same station at a distance exceeding 2 km. for the purpose of admissibility of one day's joining time to join a new post under clause (a) of this regulation.