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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(1) in The Goa Panchayats (Accounts, Audit and Custody of Funds) Rules, 1997

(1)The Secretary and the Sarpanch of the Panchayat shall jointly operate the Accounts of the Panchayat Fund;