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Orissa High Court

Koraput Central Co-Operative vs Appellate Authority Under ..... ... on 11 January, 2023

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                           W.P.(C) No. 25949 of 2019

Koraput Central Co-operative         .....                                   Petitioner
Bank Ltd, Koraput
                                                             Mr.B. Sahoo, Advocate
                                     Vs.
Appellate Authority under            .....                            Opposite Parties
payment of Gratuity Act-cum-
Joint Labour
Commissioner,BBSR & Ors.
                                                            Mr. T. Mishra, Advocate

             CORAM: JUSTICE SANJAY KUMAR MISHRA

                                             ORDER

11.01.2023 Order No. This matter is taken up through hybrid mode.

08.

2. Mr. B. Sahoo, learned Counsel for the Petitioner prays for further one week time to file the Date chart, Written Notes of Submission with Citations, which is allowed.

3. Matter be listed in the week commencing from 23rd January, 2023.

4. Interim Order passed earlier shall continue till the next date of listing.

(S.K. MISHRA) JUDGE Banita Page 1 of 1