Orissa High Court
Koraput Central Co-Operative vs Appellate Authority Under ..... ... on 11 January, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 25949 of 2019
Koraput Central Co-operative ..... Petitioner
Bank Ltd, Koraput
Mr.B. Sahoo, Advocate
Vs.
Appellate Authority under ..... Opposite Parties
payment of Gratuity Act-cum-
Joint Labour
Commissioner,BBSR & Ors.
Mr. T. Mishra, Advocate
CORAM: JUSTICE SANJAY KUMAR MISHRA
ORDER
11.01.2023 Order No. This matter is taken up through hybrid mode.
08.
2. Mr. B. Sahoo, learned Counsel for the Petitioner prays for further one week time to file the Date chart, Written Notes of Submission with Citations, which is allowed.
3. Matter be listed in the week commencing from 23rd January, 2023.
4. Interim Order passed earlier shall continue till the next date of listing.
(S.K. MISHRA) JUDGE Banita Page 1 of 1