Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Himachal Pradesh - Subsection Section 14(1) in Abhilashi University (Establishment And Regulation) Act, 2014 (1)The Registrar shall be appointed by the Chancellor in such manner and on such terms and conditions of service as may be specified by the statutes.
