Madhya Pradesh High Court
Vishandas Parwani (Since Deceased) vs Shishir Khare on 23 September, 2024
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 MCRC-26983-2018 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 26983 of 2018 (VISHANDAS PARWANI (SINCE DECEASED) AND OTHERS Vs SHISHIR KHARE ) MCRC/15044/2016 Dated : 23-09-2024 Parties through their counsel.
As jointly prayed by counsel for the parties, list in the week commencing 14th October, 2024.
Interim relief, if any to continue till next date of listing.
(MANINDER S. BHATTI) JUDGE VKT Signature Not Verified Signed by: VIVEK KUMAR TRIPATHI Signing time: 24-09-2024 13:46:25