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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(y) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(y)to work in close co-ordination with Department of Fisheries, Government of Andhra Pradesh and other States; to plan, design and execute joint projects and programmes for the overall development of the Fisheries in the State;