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State of Rajasthan - Section

Section 50 in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005

50. Power of the commission to call for further information, evidence, etc.

- The Commission may, at any time before passing order s on the matter, require the parties or any one or more of them or any other person whom the Commission consider appropriate, to produce such documentary or other evidence as the Commission may consider necessary for the purpose of enabling it to pass orders.