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State of Odisha - Section

Section 45 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

45. Procedure to be followed by the Revenue Inspector on receipt of the duplicate chalan in support of receipt of the remittance in Tahsil Office.

- The Revenue Inspector, after receipt of the duplicate of the chalan from the Tahasildar, shall paste it in chronological order in a Guard File and record this fact in Column 11 of the Register in Form No.8 and Column 7 of the Register in Form No.9.