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[Cites 0, Cited by 0] [Section 197(3)] [Section 197] [Entire Act]

State of West Bengal - Subsection

Section 197(3)(ii) in The Chandernagore Municipal Corporation Act, 1990

(ii)posts, poles standards, stays, struts, brackets, tunnels, culverts or any other contrivance for carrying suspending or supporting such lamps, gas-pipes or electric wire in or upon any immovable property: