Section 22E(1) in The Jharkhand Civil Service (Executive Branch) & Jharkhand Junior Civil Services (Recruitment) Rules, 2001
(1)With his application a candidate must remit to the Commission a sum of Rs. 50 (Rupees fifty) only as application fee:Provided that candidates belonging to the Scheduled Castes and the Scheduled Tribes shall be required to remit a sum of Rs. 12.50 Paise [Rupees twelve and fifty Paise] only.
