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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(5) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(5)The Memorandum of appeal shall be Signed by the appellant or by his authorized agent and presented to the appellate authority in person or by his agent on any working day at any time during the office hours or sent by registered post acknowledgement due. The authorization to the agent should be in writing unless the agent holds a power of attorney.Chapter - 6 Miscellaneous