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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Rajasthan - Subsection

Section 101(1)(b) in Rajasthan Panchayati Raj Act, 1994

(b)include in a Panchayat Circle any such local area or a part there of or, as the case may be any local area included within the limits of another Panchayat circle; or