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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(1)(a) in Kerala Clinical Establishments (Registration and Regulation) Act, 2018

(a)determine, within a period of two years from the commencement of this Act, the first set of standards for ensuring proper health care by the clinical establishments;