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[Cites 0, Cited by 0] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(4) in The Indian Electricity Rules, 1956

(4)Where a supplier proposes to connect with earth an existing system for use at high or extra-high voltage which has not hitherto been so connected with earth, he shall give not less than fourteen days' notice in writing together with particulars to the telegraph authority of the proposed connection with earth.