Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(3) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(3)The particulars of every other transaction subsequently recorded in the register shall also be reported forthwith to the said Director General.