Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Maharashtra - Subsection Section 13(2) in Maharashtra Fire Prevention and Life Safety Measures Act, 2006 (2)The Authority may, subject to the other provisions of this Chapter, enhance or reduce from time to time, the rate of annual fee and levy such enhanced or reduced fee.
