Supreme Court - Daily Orders
M/S Sri Vidya Mandir Trust vs C.I.T Salem on 24 November, 2014
Bench: T.S. Thakur, Adarsh Kumar Goel
ITEM NO.25 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18800/2014
(Arising out of impugned final judgment and order dated 02/12/2013
in TC No. 674/2013 passed by the High Court Of Madras)
M/S SRI VIDYA MANDIR TRUST Petitioner(s)
VERSUS
C.I.T SALEM Respondent(s)
(with appln. (s) for permission to file additional documents and
office report)
Date : 24/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Dr. Anita Sumanth,Adv.
Mr. Pratap Venugopal,Adv.
Ms. Supriya Jain,Adv.
For M/s. K. J. John & Co.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not see any merit in this special leave petition, which is hereby dismissed.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Mahabir Singh Date: 2014.11.24 17:01:05 IST Reason: