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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(3)(a) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(a)the amount spent in providing welfare measures and facilities as determined by the State Government or any person specified by it in this behalf, or