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State of Bihar - Section

Section 14 in Bihar Fire Service Act, 2014

14. Certain State Rules to apply to employees of Fire Service.

- The provisions of the Bihar Government Servant conduct Rules, 1976, Bihar Government Servant (classification, control and Appeal) Rules, 2005 and Bihar Pension Rule 1950 as amended, from time to time, shall be extended mutatis mutandis to all employees of the Bihar Fire Service including fire officers, operational members, members and subordinate operational staff.