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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(2)(e) in The Punjab State Council for Agricultural Education Act, 2017

(e)the manner of recognition of the courses of study, the type of training and examinations to be conducted by an institution for the purposes of eligibility for the award of degree;