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[Cites 0, Cited by 19] [Entire Act]

Union of India - Section

Section 130A in The Income Tax Act, 1961

130A. Income-tax Officer competent to perform any function or functions.

- [Omitted by the Direct Tax Laws (Amendment) Act, 1987 (4 of 1988), section 33 (w.e.f. 1-4-1988).]C.-Powers