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[Cites 0, Cited by 0] [Section 164(1)] [Section 164] [Entire Act]

State of West Bengal - Subsection

Section 164(1)(b) in New Town, Kolkata Development Authority Act, 2007

(b)with an additional fine in the case of a continuing contravention which may extend to of the hundred rupees for every day during which such contravention continues after conviction of the first such contravention ; and