Himachal Pradesh High Court
Rajni Chauhan vs . State Of H.P. & Ors. on 28 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Rajni Chauhan vs. State of H.P. & Ors. CWP No. 6737 of 2022 .
28.09.2022 Present: Ms. Rajni Kumari, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General, with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Additional Advocate General and Mr. Rajat Chauhan, Law Officer, for respondent Nos. 1 to 3-State.
Mr. B.C. Verma, Advocate, vice Mr. Balwant Singh, Advocate, for respondent No.4.
Mr. B.C. Verma, learned vice counsel appearing for respondent No.4 prays for an adjournment.
List on 29.09.2022, as prayed for.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge September 28, 2022 (Vinod) ::: Downloaded on - 29/09/2022 20:03:44 :::CIS