Supreme Court - Daily Orders
Birender Basantlal Katyal vs Murlimal Shrikishandas & ... on 7 April, 2014
l
ITEM NO.37 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).8432/2014
(From the judgement and order dated 27/01/2014 in FA No.102/2014 of
The HIGH COURT OF BOMBAY)
BIRENDER BASANTLAL KATYAL & ORS. Petitioner(s)
VERSUS
MURLIMAL SHRIKISHANDAS & CO.(I)P.L.&ORS Respondent(s)
(With appln(s) for exemption from filing c/c of the impugned
Judgment,PERMISSION TO FILE LENGTHY LIST OF DATES and prayer for
interim relief)
Date: 07/04/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE MADAN B. LOKUR
For Petitioner(s) Mr. Shyam Diwan, Sr. Adv.
Mr. Satyajit A. Desai, Adv.
Ms. Anagha S.Desai,Adv.
Mr. Somnath Padhan, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
[Gulshan Kumar Arora] [Indu Pokhriyal]
Court Master Court Master