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Supreme Court - Daily Orders

Birender Basantlal Katyal vs Murlimal Shrikishandas & ... on 7 April, 2014

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ITEM NO.37                     COURT NO.12               SECTION IX


             S U P R E M E        C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).8432/2014

(From the judgement and order        dated 27/01/2014 in FA No.102/2014 of
The HIGH COURT OF BOMBAY)

BIRENDER BASANTLAL KATYAL & ORS.                          Petitioner(s)

                    VERSUS

MURLIMAL SHRIKISHANDAS & CO.(I)P.L.&ORS                   Respondent(s)

(With appln(s) for exemption from filing c/c of the impugned
Judgment,PERMISSION TO FILE LENGTHY LIST OF DATES and prayer for
interim relief)

Date: 07/04/2014     This Petition was called on for hearing today.

CORAM : HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
        HON’BLE MR. JUSTICE MADAN B. LOKUR


For Petitioner(s)       Mr.    Shyam Diwan, Sr. Adv.
                        Mr.    Satyajit A. Desai, Adv.
                        Ms.    Anagha S.Desai,Adv.
                        Mr.    Somnath Padhan, Adv.

For Respondent(s)



             UPON hearing counsel the Court made the following
                                 O R D E R

The special leave petition is dismissed.





       [Gulshan Kumar Arora]                     [Indu Pokhriyal]
           Court Master                            Court Master