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State of Punjab - Section

Section 4 in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

4. Appointing authority.

- Appointment to the posts in the Service shall be made by the authorities noted against each :-
(1)Company CommandersCommandant General
(2)Platoon Commanders
(3)Armourer (A.S.I. Rank)
(4)Clerks
(5)Draftsman
(6)Quarter Master Sergeant
(7)Sergeant Armourer
(8)Havildar Instructors
(9)Sergeant Mechanic
(10)Corporal Instructors
(11)Corporal Armourers
(12)Corporal MechanicsDeputy Commandant General
(13)Demonstrators
(14)Drivers
(15)Despatch Rider/Chowkidar/Orderly Peon
(16)Radio/Wireless Operator
(17)Radio/Wireless Operator (Technician)/Radio Wireless Mechanic
(18)Carpenter
(19)Pipe Band Havaldar
(20)Pipe Band Naik
(21)Pipe Band Lance Naik
(22)Bandsman
(23)Junior Scale Stenographer
(24)Stenotypist
(25)Bugler