Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 1 in Tamil Nadu Village Panchayats (Assessment and Collection of Taxes) Rules, 1999 1. [ Short title. [Substituted by G.O. Rt. No. 203, Rural Development (C2), dated the 10th May 2000.] - These rules may be called the Tamil Nadu Village Panchayats-(Assessments and Collection of Taxes) Rules, 1999.]
