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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Telangana - Subsection

Section 26(2)(a) in Telangana Survey and Boundaries Act, 1923

(a)prescribe for different localities the unit of survey, the subdivisions thereof and the description of the survey marks; and provide for the maintenance, renewal and repair of such marks;