Supreme Court - Daily Orders
R.Pandiammal vs S.Muthulakshmi . on 9 May, 2014
^ITEM NO.601 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).12904/2014
(From the judgement and order dated 21/04/2014 in CRP
No.852/2013 of The HIGHCOURT OF MADRAS AT MADURAI)
R.PANDIAMMAL Petitioner(s)
VERSUS
S.MUTHULAKSHMI & ORS. Respondent(s)
(With appln(s) for exemption from filing O.T. and exemption from
filing c/c of the impugned Judgment and prayer for interim
relief)
Date: 09/05/2014 This Petition was called on for mentioning
today.
CORAM :
HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. Guru Krishna Kumar, Sr. Adv.
Mr. M.P. Parthiban, Adv.
Mr.T.R.B.Sivakumar,Adv.
For Respondent(s) Mr. Basant R. Sr. Adv.
Mr. Govind Manoharan, Adv.
Ms. Shruti Iyer, Adv.
Mr.Senthil Jagadeesan,Adv.
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Geeta Ahuja) (Indu Bala Kapur)
Sr.P.A. Court Master