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Supreme Court - Daily Orders

R.Pandiammal vs S.Muthulakshmi . on 9 May, 2014

^ITEM NO.601                      COURT NO.13              SECTION XII


               S U P R E M E      C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).12904/2014

(From the judgement and order dated 21/04/2014 in CRP
No.852/2013 of The HIGHCOURT OF MADRAS AT MADURAI)

R.PANDIAMMAL                                              Petitioner(s)

                     VERSUS

S.MUTHULAKSHMI & ORS.                                     Respondent(s)

(With appln(s) for exemption from filing O.T. and exemption from
filing c/c of the impugned Judgment and prayer for interim
relief)

Date: 09/05/2014      This Petition was called on for mentioning
today.

CORAM :
          HON’BLE MR. JUSTICE MADAN B. LOKUR
          HON’BLE MR. JUSTICE KURIAN JOSEPH

For Petitioner(s)      Mr. Guru Krishna Kumar, Sr. Adv.
                       Mr. M.P. Parthiban, Adv.
                       Mr.T.R.B.Sivakumar,Adv.


For Respondent(s)      Mr. Basant    R. Sr. Adv.
                       Mr. Govind    Manoharan, Adv.
                       Ms. Shruti    Iyer, Adv.
                       Mr.Senthil    Jagadeesan,Adv.


               UPON hearing counsel the Court made the following
                                   O R D E R

The special leave petition is dismissed.





    (Geeta Ahuja)                                 (Indu Bala Kapur)
      Sr.P.A.                                        Court Master