Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(1) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(1)The West Bengal State Council of Technical Education Act, 1995 (West Ben. Act XXI of 1995) and the West Bengal State Council of Vocational Education and Training Act, 2005, (West Ben. Act VII of 2005) are hereby repealed.