Section 2(1)(c) in Rajasthan Tax Board Regulations, 2017

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(c)"Bench" means a bench of the Tax Board as under:

(i)"Single Bench" is a bench comprising a single member discharging judicial function;

(ii)"Division Bench" is a bench comprising two members discharging judicial function; and

(iii)"Larger Bench" is a bench comprising the Chairperson and two or more members discharging judicial function;

Legal Document View