Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act] State of Assam - Subsection Section 2(2)(ix) in Assam Industries (Sales Tax Concessions) Act, 1986 (ix)The unit shall acquire at site fixed assets to the extent of at least 10 per centum of the total fixed assets envisaged for the project;