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Union of India - Section

Section 13 in Unique Identification Authority of India (Appointment of Officers and Employees) Regulations, 2020

13. Contractual appointment.

(1)The posts which are to be filled up on contract basis shall be filled for a specified period on such terms and conditions and qualification criteria as specified by the Authority.
(2)The contractual appointment shall be made only in the exigency of work to meet the short term requirements.