Section 2(108) in West Bengal Municipal Corporation Act, 2006
(108)"waterworks" includes all lakes, tanks, streams, cisterns, springs, pumps, wells, reservoirs, aqueducts, water-trucks, sluices, mains, pipes, culverts, hydrants, stand-pipes, conduits, and things, which are used, or are intended to be used, for the purpose of supplying water;
