Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Arunachal Pradesh - Section

Section 103 in Arunachal Pradesh Panchayat Raj Act, 1997

103.

A Zilla Parishad shall keep such accounts in such manner as may be prescribed.Chapter-VI Superintendence, Direction and Control of Election to Panchayat by the State Election Commission