Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(2) in East Punjab Urban Rent Restriction Act, 1949 (2)Nothing in this Section shall apply to any payment under any subsisting agreement entered into before the 1st day of January, 1939.
