State Consumer Disputes Redressal Commission
Shri. Sanjay Tiwari, S/0 Late S.C. ... vs 1. Shri. Sushanta Biswas , Proprietor Of ... on 26 May, 2004
STATE CONSUMER DISPUTE REDRESSAL COMMISSION
Andaman and Nicobar Islands
Port Blair.
Appeal Case No.5 of 2003
Present : 1. Justice S.N. Bhatacharjee President, Stale Commission
2. Shri. D.P. Mukhopadhyay Member, State Commission
3. Ms.G.Kaur, Member, State Commission
Shri. Sanjay Tiwari,
S/0 Late S.C. Tiwari,
R/o R.K Gram.
Diglipur,
North Andaman
Appellant
-VS-
1.Shri. Sushanta Biswas , Proprietor of Sigma Computer Services, Subbash Bazar, Krishnapuri Road, Diglipur, North Andaman
2. The Branch Manager, A & N State Cooperative Bank Ltd., Diglipur Branch, North Andaman Respondents.
Dated 26.05.2004 Both the parties are present.The case fixed for judgement at this stage Respondent files an application signed by the Counsel of the Appellant stating that the Respondent has paid the consideration amount of Rs. 56,260/- in six post dated cheques and as such the Appellant does not want to pcos4e the appeal. Both the Ld. Counsels pray for disposal of appeal in terms of the petition. The terms are legal and as such the petition is accepted. The appeal is disposed of. Copy of the order be given to both sides.
Shri. D.P. Mukhopadhyay Justice S.N. Bhatacharjee Ms.G.Kaur MEMBER PRESIDENT MEMBER