Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(b) in Tamil Nadu Agriculturists Relief Act, 1938

(b)the land revenue and water cess, if any, paid by him to the [State] [Substituted for the word 'Provincial' by the adaptation Order of 1950.] Government which the tenant was bound to pay by virtue of any law, custom, contract or decree of court governing the tenancy; and