Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] Bengal Presidency - Subsection Section 111(a) in The Calcutta Port Rules, 1943 (a)The Master or 1st Mate of the vessel shall be on board and shall be responsible for ensuring that bunkering rules rate observed and that all reasonable precautions for safety are taken.