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Kerala High Court

Phelix Adolfs Moraise Alias Felix ... vs V.N.Raman on 22 September, 2025

                                             2025:KER:70763
        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
    THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
                               &
         THE HONOURABLE MR.JUSTICE BASANT BALAJI
  MONDAY, THE 22ND DAY OF SEPTEMBER 2025 / 31ST BHADRA,
                             1947
                   WA NO. 2253 OF 2016
AGAINST THE JUDGMENT DATED 12.11.2014 IN WPC NO.27822 OF
              2006 OF HIGH COURT OF KERALA

APPELLANT/7TH RESPONDENT:

         PHELIX ADOLFS MORAISE ALIAS FELIX ADOLPHUS
         MORAES (RETIRED)
         MANAGER IN CHARGE, MATSYAFED FISH MEAL PLANT
         AZHEEKODE JETTY P.O., THRISSUR DISTRICT
         FROM MANGALA BHAVAN, KAZHAKKUTTOM P.O.
         THIRUVANANTHAPURAM-695582. NOW RESIDING AT
         USHUS NEAR BPCL MENAMKULAM, KAZHAKKOOTTAM P.O.,
         THIRUVANANTHAPURAM-695582.

         BY ADVS.
         SHRI.R.S.KALKURA
         SRI.HARISH GOPINATH
         SHRI.M.S.KALESH


RESPONDENTS/PETITIONERS & RESPONDENT 1 TO 6 & 8:

    1    V.N.RAMAN, MANAGER,
         MATSYAFED DISTRICT OFFICE WEST FORT, TRICHUR-4,
         (NOW WORKING AS DEPUTY GENERAL MANAGER IN
         CHARGE, EXTENSION AND MASS COMMUNICATION
         MATSYAFED, KAMALESWARAM, MANACAUD P.O.,
         THIRUVANANTHAPURAM-695009).

    2    P.B.MOHAMMED, MANAGER,
         PRESENTLY ON DEPUTATION TO KUDUMBASREE PROJECT
         AYYANTHOLE, THRISSUR (NOW RETIRED AND RESIDING
 W.A.No.2253 of 2016




                                                 2025:KER:70763

                               ..2..


             AT KOOVATHINGAL HOUSE, NEAR VADAKKENCHERY
             RAILWAY STATION VADAKKENCHERY,
             THRISSUR DISTRICT-678683.

      3      A.R.SUTHAN, MANAGER,
             MATSYAFED DISTRICT OFFICE, ERNAKULAM (NOW
             WORKING AS SECRETARY MUNAMBAM FISHERIES HARBOUR
             MANAGEMENT SOCIETY, MUNAMBAM FISHERIES HARBOUR
             PALLIPORT, MUNAMBAM, ERNAKULAM DISTRICT-683515.

      4      STATE OF KERALA
             REPRESENTED BY THE CHIEF SECRETARY
             GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT
             THIRUVANANTHAPURAM-695001.

      5      THE SECRETARY TO GOVERNMENT
             FISHERIES DEPARTMENT, SECRETARIAT
             THIRUVANANTHAPURAM-695001.

      6      KERALA STATE CO-OPERATIVE FEDERATION FOR
             FISHERIES DEVELOPMENT LTD. (MATSYAFED)
             MATSYA BHAVAN, KURAVANKONAM,
             THIRUVANANTHAPURAM-695003
             REPRESENTED BY ITS MANAGING DIRECTOR.

      7      THE DIRECTOR OF FISHERIES AND REGISTRAR FOR
             FISHERIES CO-OPERATIVE SOCIETIES
             VIKAS BHAVAN, THIRUVANANTHAPURAM-695003.

      8      G.D.RAJEEV
             ON DEPUTATION TO LAKSHADWEEP DEVELOPMENT
             CORPORATION LTD., PANAMPILLY NAGAR, COCHI AS
             PROJECT OFFICER, FISHERIES (RETIRED), NOW
             RESIDING AT 35/818 PANKAJ NORTH JANATHA ROAD,
             MAMAMGALAM, KOCHI-682025.

      9      P.P.SURENDRAN
             MANAGER IN CHARGE, MATSYAFED NET FACTORY, ERG
             ROAD, NEAR HIGH COURT, ERNAKULAM (NOW WORKING AS
             DEPUTY GENERAL MANAGER, MASTYAFED, KAMALESWARAM,
             THIRUVANANTHAPURAM-695009)
 W.A.No.2253 of 2016




                                                             2025:KER:70763

                                      ..3..



     10       K.MOHANAN
              MANAGER IN CHARGE, MATSYAFED CHITIN AND CHITOSAN
              PLANT NEENDAKARA FISHERIES COMPLEX, KOLLAM
              (RETIRED), NOW RESIDING AT KALLUKARAN PURAYIDOM
              PURAKKAD P.O., AMBALAPUZHA, ALAPPUZHA-688561.


              BY ADV SRI.T.P.PRADEEP


OTHER PRESENT:

              SRI.M. AJAY-SC


       THIS     WRIT    APPEAL   HAVING       BEEN   FINALLY    HEARD   ON
22.09.2025,       THE   COURT    ON    THE    SAME   DAY   DELIVERED    THE
FOLLOWING:
 W.A.No.2253 of 2016




                                                              2025:KER:70763

                                       ..4..




                                 JUDGMENT

Dated this the 22nd day of September, 2025 Nitin Jamdar, C.J.

Heard Mr.Kiran H., learned counsel representing Mr.R.S.Kalkura, learned counsel for the Appellant and Mr.M.Ajay, learned Standing Counsel for Respondent No.1.

2. The learned counsel for the Appellant reports no instructions.

3. The appeal is dismissed for non-prosecution.

Sd/-

Nitin Jamdar Chief Justice Sd/-

Basant Balaji Judge ds 22.09.2025