Kerala High Court
Phelix Adolfs Moraise Alias Felix ... vs V.N.Raman on 22 September, 2025
2025:KER:70763
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
&
THE HONOURABLE MR.JUSTICE BASANT BALAJI
MONDAY, THE 22ND DAY OF SEPTEMBER 2025 / 31ST BHADRA,
1947
WA NO. 2253 OF 2016
AGAINST THE JUDGMENT DATED 12.11.2014 IN WPC NO.27822 OF
2006 OF HIGH COURT OF KERALA
APPELLANT/7TH RESPONDENT:
PHELIX ADOLFS MORAISE ALIAS FELIX ADOLPHUS
MORAES (RETIRED)
MANAGER IN CHARGE, MATSYAFED FISH MEAL PLANT
AZHEEKODE JETTY P.O., THRISSUR DISTRICT
FROM MANGALA BHAVAN, KAZHAKKUTTOM P.O.
THIRUVANANTHAPURAM-695582. NOW RESIDING AT
USHUS NEAR BPCL MENAMKULAM, KAZHAKKOOTTAM P.O.,
THIRUVANANTHAPURAM-695582.
BY ADVS.
SHRI.R.S.KALKURA
SRI.HARISH GOPINATH
SHRI.M.S.KALESH
RESPONDENTS/PETITIONERS & RESPONDENT 1 TO 6 & 8:
1 V.N.RAMAN, MANAGER,
MATSYAFED DISTRICT OFFICE WEST FORT, TRICHUR-4,
(NOW WORKING AS DEPUTY GENERAL MANAGER IN
CHARGE, EXTENSION AND MASS COMMUNICATION
MATSYAFED, KAMALESWARAM, MANACAUD P.O.,
THIRUVANANTHAPURAM-695009).
2 P.B.MOHAMMED, MANAGER,
PRESENTLY ON DEPUTATION TO KUDUMBASREE PROJECT
AYYANTHOLE, THRISSUR (NOW RETIRED AND RESIDING
W.A.No.2253 of 2016
2025:KER:70763
..2..
AT KOOVATHINGAL HOUSE, NEAR VADAKKENCHERY
RAILWAY STATION VADAKKENCHERY,
THRISSUR DISTRICT-678683.
3 A.R.SUTHAN, MANAGER,
MATSYAFED DISTRICT OFFICE, ERNAKULAM (NOW
WORKING AS SECRETARY MUNAMBAM FISHERIES HARBOUR
MANAGEMENT SOCIETY, MUNAMBAM FISHERIES HARBOUR
PALLIPORT, MUNAMBAM, ERNAKULAM DISTRICT-683515.
4 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT
THIRUVANANTHAPURAM-695001.
5 THE SECRETARY TO GOVERNMENT
FISHERIES DEPARTMENT, SECRETARIAT
THIRUVANANTHAPURAM-695001.
6 KERALA STATE CO-OPERATIVE FEDERATION FOR
FISHERIES DEVELOPMENT LTD. (MATSYAFED)
MATSYA BHAVAN, KURAVANKONAM,
THIRUVANANTHAPURAM-695003
REPRESENTED BY ITS MANAGING DIRECTOR.
7 THE DIRECTOR OF FISHERIES AND REGISTRAR FOR
FISHERIES CO-OPERATIVE SOCIETIES
VIKAS BHAVAN, THIRUVANANTHAPURAM-695003.
8 G.D.RAJEEV
ON DEPUTATION TO LAKSHADWEEP DEVELOPMENT
CORPORATION LTD., PANAMPILLY NAGAR, COCHI AS
PROJECT OFFICER, FISHERIES (RETIRED), NOW
RESIDING AT 35/818 PANKAJ NORTH JANATHA ROAD,
MAMAMGALAM, KOCHI-682025.
9 P.P.SURENDRAN
MANAGER IN CHARGE, MATSYAFED NET FACTORY, ERG
ROAD, NEAR HIGH COURT, ERNAKULAM (NOW WORKING AS
DEPUTY GENERAL MANAGER, MASTYAFED, KAMALESWARAM,
THIRUVANANTHAPURAM-695009)
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10 K.MOHANAN
MANAGER IN CHARGE, MATSYAFED CHITIN AND CHITOSAN
PLANT NEENDAKARA FISHERIES COMPLEX, KOLLAM
(RETIRED), NOW RESIDING AT KALLUKARAN PURAYIDOM
PURAKKAD P.O., AMBALAPUZHA, ALAPPUZHA-688561.
BY ADV SRI.T.P.PRADEEP
OTHER PRESENT:
SRI.M. AJAY-SC
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON
22.09.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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JUDGMENT
Dated this the 22nd day of September, 2025 Nitin Jamdar, C.J.
Heard Mr.Kiran H., learned counsel representing Mr.R.S.Kalkura, learned counsel for the Appellant and Mr.M.Ajay, learned Standing Counsel for Respondent No.1.
2. The learned counsel for the Appellant reports no instructions.
3. The appeal is dismissed for non-prosecution.
Sd/-
Nitin Jamdar Chief Justice Sd/-
Basant Balaji Judge ds 22.09.2025