Section 240(1) in High Court of Chhattisgarh Rules, 2005

[Cites 0, Cited by 0] [Section 240] [Entire Act]

State of Chattisgarh - Subsection

Section 240(1) in High Court of Chhattisgarh Rules, 2005

(1)By the Accountant -

(a)Register of deposits received;

(b)Register of receipts;

(c)Register of payment orders issued;

(d)Register of repayments of deposits;

(e)Ledger of security deposits; and