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Bombay High Court

Bank Of Maharahtra vs Commissioner, Cgst & Cx Pune -Ii on 13 September, 2019

Bench: M.S. Sanklecha, Nitin Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        CENTRAL EXCISE APPEAL NO. 143 OF 2019

 State Bank Of India                                   ....Petitioner
             V/S
 Commissioner Of Service Tax - I, Mumbai            ....Respondent

WITH CENTRAL EXCISE APPEAL NO. 151 OF 2019 Bank Of Baroda (formerly Known As Dena ....Petitioner Bank) V/S Commissioner Service Tax-i, Mumbai ....Respondent WITH CENTRAL EXCISE APPEAL NO. 148 OF 2019 Bank Of Maharashtra ....Petitioner V/S Commissioner, Cgst And Cx, Pune-ii ....Respondent Commissionerate, Pune WITH CENTRAL EXCISE APPEAL NO. 155 OF 2019 Bank Of Baroda ....Petitioner V/S Commissioner Of Services Tax-iv ....Respondent WITH CENTRAL EXCISE APPEAL NO. 160 OF 2019 Page 1/3 ::: Uploaded on - 13/09/2019 ::: Downloaded on - 14/09/2019 03:04:25 ::: Union Bank Of India ....Petitioner V/S Commissioner Of Central Excise ....Respondent WITH CENTRAL EXCISE APPEAL NO. 159 OF 2019 Bank Of Baroda ....Petitioner V/S Commissioner Service Tax-i Mumbai ....Respondent WITH CENTRAL EXCISE APPEAL NO. 156 OF 2019 Bank Of Maharashtra ....Petitioner V/S Commissioner Of Service Tax ....Respondent WITH CENTRAL EXCISE APPEAL NO. 149 OF 2019 Bank Of Maharahtra ....Petitioner V/S Commissioner, Cgst & Cx Pune -ii ....Respondent Bharat Raichandani i/b. UBR Legal for Appellants in CEXA/143/2019 Jas Sanghvi i/b. PDS Legal for Appellants in CEXA/148/2019 to CEXA/160/2019 Pradeep S. Jetly a/w. J. B. Mishra for Respondents CEXA/143/2019 Karan Adik a/w. Maya Majumdar for Respondents in CEXA/148/2019 Page 2/3 ::: Uploaded on - 13/09/2019 ::: Downloaded on - 14/09/2019 03:04:25 ::: CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 13th September, 2019 P.C. :

By consent Stand Over to 18/09/2019 ( ASSOCIATE ) Page 3/3 ::: Uploaded on - 13/09/2019 ::: Downloaded on - 14/09/2019 03:04:25 :::