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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Mizoram - Subsection

Section 89(3) in Mizoram Cooperative Societies Act, 2006

(3)The annual report shall also contain particulars about the functioning of co-operative department in general and in particular:
(a)total category or class wise staff and officers as at the end of the previous financial year;
(b)deployment of officers of cooperation department on deputation to other co-operatives along with reasons and duration of such deputation;