Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 45] [Entire Act] Union of India - Section Section 100 in The Factories Act, 1948 100. Detention of occupier in certain cases.— [Rep. by the Factories (Amendment) Act, 1987 (20 of 1987)].
