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[Cites 0, Cited by 0] [Section 49(13)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(13)(b) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(b)The employee shall communicate to the Head of Office any subsequent change in the size of his family, including the fact of marriage of his female child.