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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(iv) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(iv)[ "Election" means an election to fill a seat or seats in a Panchayat and includes election of Sarpanch of Gram Panchayat; [Substituted by M.P Act No 26 of 1994 (w.e.f. 30-5-1994).]