Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58(3)] [Section 58] [Entire Act] Union of India - Subsection Section 58(3)(ii) in The Employees' Provident Funds Scheme, 1952 (ii)it is made only for meeting such expenses of administration as are to be met from the Administration Account in accordance with paragraph 54; and